Dal Singh And Ors vs State Of Rajasthan
2021 Latest Caselaw 16166 Raj

(1 of 1) [CRLA-333/2010]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 333/2010

Dal Singh And Ors.

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Shambhoo Singh For Respondent(s) : Mr. Mukesh Trivedi, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

25/10/2021

A letter dated 13.09.2021 has been received from the

learned Special Judge, SC/ST (POA Cases), Pratapgarh informing

that the accused-appellant No.1 Dal Singh did not appear before

the trial court in the month of June, 2021 for his attendance in

compliance of the directions issued by this Court.

Counsel for the appellants assures this Court that the

appellant No.1 shall appear before the trial court for his

attendance on the date as fixed by this Court.

In view of assurance given by the counsel for the appellant,

the appellant No.1 Dal Singh is directed to appear before the trial

court on or before 01.12.2021 for his attendance. In future, the

appellant No.1 shall appear before the trial court on each and

every as fixed by it.

(MANOJ KUMAR GARG),J

80-MS/-

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