Pr. Commissioner Of Income Tax -1, ... vs M/S Marudhar Hotels Pvt Ltd
2021 Latest Caselaw 16134 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Wealth Tax Appeal No. 2/2018

Pr. Commissioner Of Income Tax -1, Jodhpur

----Appellant Versus M/s Marudhar Hotels Pvt Ltd.

----Respondent Connected With

1. D.B. Income Tax Appeal No. 123/2013

2. D.B. Income Tax Appeal No. 124/2013

3. D.B. Income Tax Appeal No. 256/2013

4. D.B. Income Tax Appeal No. 73/2016

5. D.B. Wealth Tax Appeal No. 1/2017

6. D.B. Wealth Tax Appeal No. 2/2017

7. D.B. Wealth Tax Appeal No. 3/2018

8. D.B. Wealth Tax Appeal No. 4/2018

9. D.B. Wealth Tax Appeal No. 5/2018

10. D.B. Wealth Tax Appeal No. 6/2018

For Appellant(s) : Mr. K.K. Bissa For Respondent(s) : Mr. Ramit Mehta

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

List the matter after four weeks, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

56-Arun/-

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