Veni Dutt vs Prakash Rajpurohit
2021 Latest Caselaw 16131 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 847/2019

Veni Dutt

----Petitioner Versus Prakash Rajpurohit

----Respondent

For Petitioner(s) : Mr. Manoj Bohra For Respondent(s) : Ms. Rekha Borana, AAG with Mr. Saransh Vij

Mr. Vikas Rathi Mr. Sachin Sangwan

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

Ms. Rekha Borana, learned AAG has submitted the progress

report mentioning the steps taken out by the State Authorities to

comply with the directions given by this Court.

Learned counsel appearing for the petitioner seeks some

time to go through the progress report.

Learned counsels appearing for the intervenors also seek

some time to complete their instructions.

List on 17.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/27-

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