Virendra Singh Rajawat vs Union Of India
2021 Latest Caselaw 16126 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 574/2021

Virendra Singh Rajawat

----Appellant Versus Union Of India

----Respondent

For Appellant(s) : Mr. Gopal lal Acharya For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

Two week's time is granted to remove the defects.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

9-mohit/-

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