The Thar Dry Port And Anr vs Union Of India And Ors
2021 Latest Caselaw 16108 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 8715/2017

The Thar Dry Port And Anr.

----Petitioner Versus Union Of India And Ors.

----Respondent Connected With

1. D.B. Civil Writ Petition No. 3870/2010

2. D.B. Civil Writ Petition No. 7278/2010

3. D.B. Custom Appeal No. 4/2019

4. D.B. Civil Writ Petition No. 6646/2019

5. D.B. Civil Writ Petition No. 16982/2019

6. D.B. Civil Writ Petition No. 10597/2021

For Petitioner(s) : Mr. Vikas Balia For Respondent(s) : Mr. Vipul Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

23/10/2021

List the matter on 09th November, 2021, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

67-73-Arun/-

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