The Rajasthan Marudhara Gramin ... vs Ajay Kumar
2021 Latest Caselaw 16079 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 568/2021

1. The Rajasthan Marudhara Gramin Bank (R.m.g.b)., Through Its Chairman, Head Office- Tulsi Tower, 9Th, B Road, Sardarpura, Jodhpur, Rajasthan.

2. The Chief General Manager (Vigilance), Rajasthan Marudhara Gramin Bank (R.m.g.b.),head Office- Tulsi Tower, 9Th, B Road, Sardarpura, Jodhpur, Rajasthan.

3. The Chairman (The Disciplinary Authority), Rajasthan Marudhara Gramin Bank (R.m.g.b.),head Office- Tulsi Tower, 9Th, B Road, Sardarpura, Jodhpur, Rajasthan.

----Appellants Versus Ajay Kumar S/o Shri Pramod Shah, R/o Vill. And Post. Hasanpur Bhadwas, Tehsil - Mahua, Dist. Vaishali (Bihar), (Hall Ex-Office Assistant, Rajasthan Marudhara Gramin Bank, Regional Bureau Office, Bikaner, Rajasthan). (Note Hall Address Is Not Correct, After Removal From Service Of Bank).

----Respondent

For Appellant(s) : Mr. Bhawar Lal Tiwari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL Judgment / Order 23/10/2021

The registry has pointed out certain defects, however, the

same are formal in nature, thus waived.

Issue notice.

Issue notice of stay application also, returnable within a

period of three weeks and be given 'dasti' to the learned counsel

for the appellants for service.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

7-mohit/-

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