State Of Rajasthan vs Ramavtar Sharma
2021 Latest Caselaw 16059 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 561/2021

1. State Of Rajasthan, Through The Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.

2. The Secretary, Department Of Education Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.

3. The Director, Elementary Education, Bikaner, District Bikaner, Rajasthan.

----Appellants Versus

1. Ramavtar Sharma S/o Anand Ram Sharma, Aged About 30 Years, Vpo Bhawala, Tehsil Jayal, Dist. Nagaur, Raj.

2. Surbhi Jani D/o Kishor Jani, Aged About 25 Years, Vpo Khoran, Tehsil Garhi, Dist. Banswara, Raj.

3. Ram Swaroop Bhati S/o Veneshwar Kherawat, Aged About 26 Years, Naya Darwaja, Nagaur, Raj.

4. Sadhana Kherawat D/o Veneshwar Kherawat, Aged About 26 Years, Kishan Pole Teliwada, Banswar Rural, Banswara, Raj.

5. Pooja Bhatt D/o Naveen Chandra Bhatt, Aged About 28 Years, Vpo Vamasa, Tehsil Sagwara, Dist. Dungarpur, Raj.

6. Reetu Kumari D/o Raj Pal, Aged About 27 Years, Khuriya, Chiwara, Jhunjhunu, Dist. Jhunjhunu, Raj.

7. Vikash S/o Dal Ram Godara, Aged About 30 Years, Vpo Bolanwali, Tehsil Sangaria, Dist. Hanumangarh, Raj.

8. Hastimal S/o Panna Ram, Aged About 35 Years, Vpo Bijapur, Tehsil Bali, Dist. Pali, Raj.

9. Neelam Jindal D/o Omprakash Gupta, Aged About 28 Years, Plot No. B-4B Central Colony, Vki Road No. 9 Murlipura, Jaipur, Dist. Jaipur, Raj.

10. Keshav Kumar S/o Satnam, Aged About 29 Years, Janta Modal School Ke Pass Bhatta Colony, Hanumangarh Junction, Dist. Hanumangarh.

11. Sudha Kumari Khandelwal D/o Santosh Kumar Khandelwal, Aged About 28 Years, Mahajan Mohalla Manderu, Karuli, Raj.

12. Manish Kumar S/o Daulat Ram, Aged About 29 Years, Ward No. 11, 29Ksd Dhani, Chamar Khera, 29Ksd Budarwai Ganganagar, Dist. Sriganganagar, Raj.

13. Abhishek Kumar S/o Om Prakash Sharma, Aged About 35 Years, Ward No .4 Bhahimano Ka Mohalla Mundiyawas, Dist. Sikar.

14. Vijay Kumar S/o Mansa Ram, Aged About 36 Years, Vpo Nukera, Tehsil Sangaria, Dist. Hanumangarh, Raj.

15. Gyan Chand Kumawat S/o Nemi Chand, Aged About 35

(2 of 4) [SAW-561/2021]

Years, Vpo Luniyawas, Tehsil Kishangarh Renwal, Dist. Jaipur, Raj.

16. Harveer Singh S/o Chinder Pal Singh, Aged About 37 Years, 2Jsm, Post 2Km Dabbar, Tehsil Garsana, Dist. Sriganganagar, Raj.

17. Priyanka Singh Jadoun D/o Ramesh Singh Jadoun, Aged About 28 Years, Amit Colony, Ward No. 17 Mahu Kallan, Gangapur, Sawaimadhopur, Raj.

18. Gopesh Sharan Parashar S/o Rajkumar Parashar, Aged About 25 Years, 103, Pokhara Mohalla, Baseri, Tehsil Baseri, Dholpur, Dist. Dholpur, Raj.

19. Om Prakash S/o Gewar Chand, Aged About 32 Years, 38, Sunder Nagar, Pali, Dist. Pali, Raj.

20. Nitesh Singh S/o Gulab Singh, Aged About 25 Years, Akhawaton Ki Pole Baludna, Tehsil Jaitaran, Dist. Pali.

21. Rajendra Prasad Sharma S/o Dwarika Prasad Sharma, Aged About 35 Years, Village Mokhroli, Post Muhari, Tehsil Weir, Dist. Bharatpur, Raj.

22. Ramkesh Meena S/o Prahlad Meena, Aged About 33 Years, Village And Post Haldena, Tehsil Mahwa, Dist. Dausa, Raj.

23. Lala Ram Jakhar S/o Asha Ram Jakhar, Aged About 27 Years, Bank Ke Pass, Ward No. 05, Lachharsar, Churu, Dist. Churu, Raj.

24. Ram Niwas Bhadala S/o Dhagala Ram, Aged About 26 Years, Village Bankawas, Tehsil Jaitaran, Dist. Pali, Raj.

25. Ramdev Ram S/o Ghasi Ram, Aged About 27 Years, Harnawapatti, Parbatsar, Nagaur, Dist. Nagaur, Raj.

26. Ram Kunwar S/o Chhotu Ram, Aged About 32 Years, Milanwad, Tehsil Ladnu, Dist. Nagaur, Raj.

27. Sumitra Kumari D/o Sultan Ram, Aged About 28 Years, Village Khopra, Post Bhanguli, Tehsil Nohar, Dist. Hanumangarh, Raj.

28. Munesh Bairwa S/o Babu Lal Bairwa, Aged About 30 Years, Village Suganpura, Tehsil Sapotra, Dayarampura, Karauli, Dist. Karauli, Raj.

29. Jitendra Kumar S/o Bheroo Lal, Aged About 45 Years, Village Tamkhera Post Ntpc Anta, Tehsil Anta Dist. Baran.

30. Shivdatt Sharma S/o Laxman Prasad Sharma, Aged About 25 Years, Vpo Khoh, Tehsil Deeg, Dist. Bharatpur, Raj.

31. Subhash Chandra Salvi S/o Leela Shankar, Aged About 35 Years, Housing Board Colony, Pratap Nagar, Udaipur, Dist. Udaipur, Raj.

32. Lokesh Kumar Gotam S/o Bajrang Lal Gotam, Aged About 29 Years, Bhajeri, Bhajneri, Bundi, Dist. Bundi, Raj.

33. Jandel Singh S/o Ramdayal, Aged About 28 Years, Bhilgawan, Sarani Khera, Dholpur, Dist. Dholpur, Raj.

34. Ravi Kant Pareek S/o Ramawatar Pareek, Aged About 30

(3 of 4) [SAW-561/2021]

Years, Vpo Gogasar, Tehsil Ratangarh, Churu, Dist. Churu, Raj.

35. Poonam Chand S/o Sahi Ram, Aged About 26 Years, Vpo Rampura Nayola, Suratgarh, Ganganagar, Dist. Ganganagar, Raj.

36. Gauri Shankar Sharma S/o Bhagirath Prasad Sharma, Aged About 30 Years, Ganv Chhabari Mithi, Tehsil Ratangarh, Dist. Churu, Raj.

37. Vishnu Singh S/o Gopal Singh, Aged About 28 Years, Pasta, Bharatpur, Dist. Bharatpur, Raj.

38. Nitin Gaur S/o Tulsi Lal Gaur, Aged About 32 Years, Ward No. 29, Near Tushar Vatika, New Colony, Dungarpur, Dist. Dungarpur, Raj.

39. Omprakash Raigar S/o Ramchandra Raigar, Aged About 41 Years, Ward No. 06, Raigaro Ka Mohalla, Majipura, Dist. Jaipur, Raj.

40. Pradeep Goutam S/o Lala Shyam Goutam, Aged About 30 Years, Bamori, Kalan Road, Ward No. 16 Mangrol, Dist. Baran, Raj.

                                                                ----Respondents


For Appellant(s)         :     Mr. Pankaj Sharma, AAG
For Respondent(s)        :



            HON'BLE MR. JUSTICE VIJAY BISHNOI
            HON'BLE MR. JUSTICE SUDESH BANSAL

                         Judgment / Order

23/10/2021

The prayer made by learned AAG for dispensing with

condition of furnishing certified copy of the impugned order is

considered and allowed. Delay in the filing the appeal is condoned.

Mr. Pankaj Sharma, AAG has submitted that in identical

matter, this Court while issuing notices has stayed effect and

operation of the impugned order passed by the learned Single

Judge. Photo-stat copy of the order dated 01.10.2021 passed by

learned Single Judge in D.B. Special Appl. Writ No.553/2021 is

produced on record.

Issue notice. Issue notice of stay application also.

(4 of 4) [SAW-561/2021]

In the meanwhile, effect and operation of the order dated

04.03.2021 passed by the learned Single Judge in S.B. Civil Writ

Petition No.1773/21 shall remain stayed.

Learned AAG is directed to remove the defects pointed out

by the Registry within a period of one week.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

4-Arun/-

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