Rajasthan State Seed Corporation ... vs Prem Kumar
2021 Latest Caselaw 16028 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1906/2018

Rajasthan State Seed Corporation Ltd.

----Appellant Versus Prem Kumar

----Respondent

For Appellant(s) : Mr. V.K. Aggarwal For Respondent(s) : Mr. Sanjeet Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

Learned counsel Mr. Sanjeet Purohit seeks a week's

further time to complete his instructions regarding

payment of outstanding dues of the contract.

List after a week.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

24-msrathore/-

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