Dr. Usha Kanwar Rathore vs Ashutosh A.T. Pednekar, (I.A.S.)
2021 Latest Caselaw 16024 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 3/2019

Dr. Usha Kanwar Rathore & Ors.

----Petitioner Versus Ashutosh A.t. Pednekar, (I.A.S.)

----Respondent

For Petitioner(s) : Mr. Ranjeet Joshi Mr. Abhijeet Joshi For Respondent(s) : Dr. Nupur Bhati Mr. Sandep Shah, AAG Ms. Akshiti Singhvi

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

Learned counsel Mr. Sandeep Shah, AAG is directed to

furnish details regarding the payments made to the petitioners

pursuant to the directions given by this Court vide judgment dated

18.04.2016 passed in D.B. Special Appeal Writ No. 40/2015.

List on 15.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

13-mohit/-

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