Pep Singh vs Ashotosh A.T. Pednekar
2021 Latest Caselaw 16023 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 825/2019

Pep Singh

----Petitioner Versus Ashotosh A.t. Pednekar

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh For Respondent(s) : Mr. Saransh Vij

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

Learned counsel for the respondent has submitted that the

status report has been filed today only.

Learned counsel for the petitioner seeks some more time to

complete his instructions.

Time prayed for is granted.

List on 15.11.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J 14-mohit/-

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