Harimohan Meena, Rjs vs Dilip Kumar Saini
2021 Latest Caselaw 16019 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Contempt Petition No. 3/2019

Harimohan Meena, Rjs

----Petitioner Versus Dilip Kumar Saini

----Respondent

For Petitioner(s) : None Present For Respondent(s) : Mr. Sandeep Shah, AAG Mr. Rahul Vyas for Mr. Kuldeep Mathur

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

It is informed by learned counsel for the respondents that

the disciplinary proceedings initiated against the petitioner have

not been concluded till date.

In such circumstances, let this matter be listed after ten

weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

11-Arun/-

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