Hamir Khan vs Vahidulla
2021 Latest Caselaw 16013 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 625/2019

Hamir Khan

----Appellant Versus Vahidulla

----Respondent

For Appellant(s) : Mr. K.S. Rajpurohit Mr. Sunil Beniwal, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

List the matter on 28th October, 2021 along with DB Special

Appeal Writ No.1410/2018, as directed by this Court on

20.09.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

39-Arun/-

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