State Of Rajasthan vs Bherulal
2021 Latest Caselaw 16012 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1364/2019

State Of Rajasthan

----Appellant Versus Bherulal

----Respondent Connected With D.B. Spl. Appl. Writ No. 135/2020 State Of Rajasthan

----Appellant Versus Liladhar

----Respondent

For Appellant(s) : Ms. Vandana Bhansali For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

22/10/2021

Learned counsel for the appellant prays for and is granted a

week's time to complete her instructions.

List these matter after one week.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

3-4-Arun/-

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