The Lake Shore Palace Hotels Pvt. ... vs Maharani Yogeshwari Kamari
2021 Latest Caselaw 15942 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Misc. Application No. 7/2021

The Lake Shore Palace Hotels Pvt. Ltd.

----Petitioner Versus Maharani Yogeshwari Kamari

----Respondent

For Petitioner(s) : Mr. Vishal Raj Mehta

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

21/10/2021

Learned counsel for the petitioner prays for and is granted

three weeks' time to remove the defects.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

2-Arun/-

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