M/S Dunac Automobiles Private Ltd vs Assistant Commissioner, ...
2021 Latest Caselaw 15941 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Sales Tax Ref./rev. No. 36/2019

M/s Dunac Automobiles Private Ltd, C-40 Vaidh Magha Ram Colony, Bikaner Through Its Director Shri Atul Dudi S/o Shri Bhagwana Ram Dudi, Aged About 31 Years, R/o C-40 Vaidh Magha Ram Colony, Bikaner.

----Petitioner Versus Assistant Commissioner, Circle-A, Commercial Taxes Department, Bikaner.

                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Lokesh Mathur
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

21/10/2021

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199-1/-

Lohra

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