Maharani Yogeshwari Kumari vs The Lake Shore Palace Hotel Pvt. ...
2021 Latest Caselaw 15936 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Misc. Application No. 8/2021

Maharani Yogeshwari Kumari

----Petitioner Versus The Lake Shore Palace Hotel Pvt. Ltd.

----Respondent

For Petitioner(s) : Mr. Vishal Raj Mehta

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

21/10/2021

Learned counsel for the petitioner prays for and is granted

three weeks' time to remove the defects.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

3-Arun/-

Powered by TCPDF (www.tcpdf.org)