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Dhan Singh vs State Of Rajasthan
2021 Latest Caselaw 15933 Raj

Citation : 2021 Latest Caselaw 15933 Raj
Judgement Date : 21 October, 2021

Rajasthan High Court - Jodhpur
Dhan Singh vs State Of Rajasthan on 21 October, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 953/2019

Dhan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha. For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

21/10/2021

Four weeks' time is granted for filing the extra set.

(MANOJ KUMAR GARG),J 143-MS/-

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