State Of Rajasthan vs Sunil Ram
2021 Latest Caselaw 15925 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Restoration No. 17/2020

State Of Rajasthan

----Petitioner Versus Sunil Ram

----Respondent

For Petitioner(s) : Mr. Manish Vyas, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

21/10/2021

Mr. Manish Vyas, learned AAG seeks and is granted one

week's time to file application under Section 5 of Limitation Act.

List the matter after one week.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

10-Arun/-

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