Bheru Singh vs State
2021 Latest Caselaw 15879 Raj

(1 of 1) [CRLR-302/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 302/2021

Bheru Singh

----Petitioner Versus State

----Respondent Connected With

1. S.B. Criminal Revision Petition No. 174/2020

2. S.B. Criminal Revision Petition No. 204/2020

For Petitioner(s) : Mr. J.K. Suthar. For Respondent(s) : Mr. Javed Gauri, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

List these matters after six weeks, as prayed.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 192-194 MS/-

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