Prateek vs State Of Rajasthan
2021 Latest Caselaw 15877 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 779/2021

Prateek

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr.Kunal Kalla, Adv. For Respondent(s) : -

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

List the matter after two weeks, as prayed.

(MANOJ KUMAR GARG),J

21-NK/-

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