Vinod Kumar vs State
2021 Latest Caselaw 15876 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 344/2020

Vinod Kumar

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr.Shardul Bishnoi, Adv. For Respondent(s) : Mr.Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

List the matter after four weeks, as prayed.

(MANOJ KUMAR GARG),J

13-NK/-

Powered by TCPDF (www.tcpdf.org)