Gopal vs State Of Rajasthan
2021 Latest Caselaw 15875 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 837/2021

Gopal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr.Ashok Khilery, Adv. For Respondent(s) : Mr.Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Heard.

Call for the record. Requisition may be given dasti to learned

counsel for the petitioner.

List the matter as soon as record is received.

(MANOJ KUMAR GARG),J

26-NK/-

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