Bansidhar Kalra vs Nisha
2021 Latest Caselaw 15868 Raj

(1 of 1) [CRLR-1409/2019]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 1409/2019

Bansidhar Kalra

----Petitioner Versus Nisha

----Respondent Connected With S.B. Criminal Misc(pet.) No. 6605/2019

For Petitioner(s) : Mr. Gyan Jyoti Gupta For Respondent(s) : Mr. Pankaj Kumar Gupta

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Counsel for the parties submits that compromise has arrived

at between the parties and they seek time to submit the

compromise-deed before this Court.

Put up on 16.11.2021, as prayed.

(MANOJ KUMAR GARG),J

182-183 MS/-

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