Dhanna Ram vs State And Anr
2021 Latest Caselaw 15867 Raj

(1 of 1) [CRLR-632/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 632/2017

Dhanna Ram

----Petitioner Versus State And Anr.

----Respondent

For Petitioner(s) : None present. For Respondent(s) : Mr. Mool Singh Bhati, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

No one has appeared on behalf of the petitioner.

However in the interest of justice, list the matter after six

weeks.

Till next date of hearing, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 170-MS/-

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