Pappu Khan vs State Of Rajasthan
2021 Latest Caselaw 15860 Raj

(1 of 1) [CRLR-861/2018]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 861/2018

Pappu Khan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vinod Sihag. For Respondent(s) : Mr. Laxman Solanki, PP with Mr. Avinash Godara. Mr. NL Joshi.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up on 15.11.2021, as prayed.

Till then, interim order, if any, shall continue.

(MANOJ KUMAR GARG),J 177-MS/-

Powered by TCPDF (www.tcpdf.org)