Shanti vs State Of Rajasthan
2021 Latest Caselaw 15858 Raj

(1 of 1) [CRLR-411/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 411/2021

Shanti

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. BS Charan. For Respondent(s) : Mr. Javed Gauri, Pp

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up after six weeks, as prayed.

(MANOJ KUMAR GARG),J 195-MS/-

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