Sumitra Devi vs Shanti Singh
2021 Latest Caselaw 15855 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 877/2021

Sumitra Devi

----Appellant Versus Shanti Singh

----Respondent

For Appellant(s) : None present

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

20/10/2021

None present for the appellant.

The matter is adjourned

(RAMESHWAR VYAS),J

124-rahul arya/-

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