Smt.Nirjala Devi vs State And Ors
2021 Latest Caselaw 15854 Raj

(1 of 1) [CRLA-71/2011]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 71/2011

Smt.nirjala Devi

----Appellant Versus State And Ors.

----Respondent

For Appellant(s) : Mr. Bhagat Dadhich For Respondent(s) : Mr. Mool Singh Bhati, PP Mr. Jaswant Singh Bhati.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Put up after six weeks along with SB Cr. Appeal No.24/2011.

(MANOJ KUMAR GARG),J 162-MS/-

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