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Prakash vs State Of Rajasthan
2021 Latest Caselaw 15853 Raj

Citation : 2021 Latest Caselaw 15853 Raj
Judgement Date : 20 October, 2021

Rajasthan High Court - Jodhpur
Prakash vs State Of Rajasthan on 20 October, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 1337/2018

Prakash

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Jitendra Ojha. For Respondent(s) : Mr. Javed Gauri, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

As per the office report, accused-appellants did not appear

on the given date.

Counsel for the appellants seeks some more time with an

assurance that the appellants will appear before this Court.

Time prayed for is allowed.

Now, the appellants are directed to appear and mark their

attendance before Registrar (Judicial), Rajasthan High Court,

Jodhpur on 01.12.2021 for their attendance.

(MANOJ KUMAR GARG),J

66-prashant/-

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