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Dharmender Kumar @ Tata vs State Of Rajasthan
2021 Latest Caselaw 15849 Raj

Citation : 2021 Latest Caselaw 15849 Raj
Judgement Date : 20 October, 2021

Rajasthan High Court - Jodhpur
Dharmender Kumar @ Tata vs State Of Rajasthan on 20 October, 2021
Bench: Manoj Kumar Garg

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 953/2021

Dharmender Kumar @ Tata

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr.Praveen Karwa for Mr.Jitender Singh Bhaleria, Adv. For Respondent(s) : Mr.Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Heard.

Admit. Call for the record.

(MANOJ KUMAR GARG),J

34-NK/-

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