State Of Rajasthan And Ors vs Ashiana Amar Developers
2021 Latest Caselaw 15840 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1407/2018

State Of Rajasthan And Ors.

----Appellant Versus Ashiana Amar Developers

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG For Respondent(s) : Mr. Ravi Bhansali Mr. Anjay Kothari

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

20/10/2021

List the matter on 09.11.2021, as prayed.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

38-mohit/-

Powered by TCPDF (www.tcpdf.org)