Kailash Chandra Jajoriya vs Ajmer Vidyut Vitran Nigam Limited
2021 Latest Caselaw 15837 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 1419/2019

Kailash Chandra Jajoriya

----Appellant Versus Ajmer Vidyut Vitran Nigam Limited

----Respondent

For Appellant(s) : Mr. Bhoop Singh Moond For Respondent(s) : Mr. Mirgraj Singh Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

20/10/2021

At the request of learned counsel for the parties, list the

matter after four weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

40-Arun/-

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