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Dharampal And Ors vs State
2021 Latest Caselaw 15745 Raj

Citation : 2021 Latest Caselaw 15745 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Dharampal And Ors vs State on 18 October, 2021
Bench: Pankaj Bhandari, Farjand Ali

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 1273/2016

Dharampal S/o Munshi Ram and Ors.

----Appellants Versus State Of Rajasthan Through Public Prosecutor

----Respondent

For Appellant(s) : None present For Complainant(s) : Mr. Ashok Kumar For State : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/10/2021

No one has put in appearance on behalf of the counsel for

the appellants.

List this matter after two weeks.

(FARJAND ALI),J (PANKAJ BHANDARI),J

ARTI SHARMA/57

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