M/S Pesticide India Limited vs The State Of Rajasthan
2021 Latest Caselaw 15743 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Restoration No. 58/2021

M/s Pesticide India Limited

----Petitioner Versus The State Of Rajasthan and others

----Respondents

For Petitioner(s) : Mr. Vikram Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Issue notice to the respondents, returnable within a period of

four weeks.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

28-Arun/-

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