Abhishek Charan vs State
2021 Latest Caselaw 15734 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4677/2021

Abhishek Charan

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Nishant Bora For Complainant(s) : Mr. Firoz Khan For State : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

Call for the case diary.

List this matter on 27.10.2021.

(PANKAJ BHANDARI),J

Nikhil/Amit/24

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