Narayan Singh vs State Of Rajasthan
2021 Latest Caselaw 15729 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4895/2021

Narayan Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jagdish Singh For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

Nikhil/Amit/26

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