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Smt Koyali And Anr vs State And Anr
2021 Latest Caselaw 15724 Raj

Citation : 2021 Latest Caselaw 15724 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Smt Koyali And Anr vs State And Anr on 18 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 2220/2017

Smt Koyali And Anr.

----Petitioner Versus State And Anr.

----Respondent

For Petitioner(s) : None present For Complainant(s) : Mr. Darshan Jain For State : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

Counsel for the petitioners seeks time to argue the matter.

List this matter on 22.10.2021.

(PANKAJ BHANDARI),J ARTI SHARMA/133

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