Azad Khan vs State Of Rajasthan
2021 Latest Caselaw 15708 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5236/2021

Azad Khan

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 887/2021 Jagdish

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Deepika Purohit for Mr. Hinglaj Dan Charan Mr. Anil Gupta For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

List these matters after one week, as prayed.

Till then, interim order, if any, in S.B. Criminal Misc(Pet.) No.

887/2021 shall continue.

(PANKAJ BHANDARI),J

Amit/Nikhil/30-31

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