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Nitin Verma vs Neelam Tailor
2021 Latest Caselaw 15701 Raj

Citation : 2021 Latest Caselaw 15701 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Nitin Verma vs Neelam Tailor on 18 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5595/2021

Nitin Verma

----Petitioner Versus Neelam Tailor

----Respondent

For Petitioner(s) : Mr. Nishant Madhan For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

Issue notice to the respondent subject to petitioner

depositing demand draft of Rs. 10000/- drawn in favour of

respondent no. 1 Neelam Tailor with the Registrar (Judicial)

Rajasthan High Court Jodhpur.

On depositing the demand draft, notices be issued to the

respondent.

List this matter after service, upon respondent no. 1.

Respondent No. 1 is free to collect the demand draft from

Registrar (Judicial) as cost of litigation.

(PANKAJ BHANDARI),J

Nikhil/ 62

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