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Devendra Tanwar vs Rajkumar Narang
2021 Latest Caselaw 15689 Raj

Citation : 2021 Latest Caselaw 15689 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Devendra Tanwar vs Rajkumar Narang on 18 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5602/2021

Devendra Tanwar

----Petitioner Versus Rajkumar Narang

----Respondent

For Petitioner(s) : Mr. Hari Shanker Shrimali For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

List this matter on 22.10.2021, as prayed.

(PANKAJ BHANDARI),J

Amit/Nikhil/69

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