Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bhupendra Singh vs State Of Rajasthan
2021 Latest Caselaw 15688 Raj

Citation : 2021 Latest Caselaw 15688 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Bhupendra Singh vs State Of Rajasthan on 18 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5603/2021

Bhupendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Radhe Shyam Mankad For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

Amit/Nikhil/70

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter