Pep Singh vs Ashotosh A.T. Pednekar
2021 Latest Caselaw 15679 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 825/2019

Pep Singh

----Petitioner Versus Ashotosh A.t. Pednekar

----Respondent

For Petitioner(s) : Mr. Ripudaman Singh For Respondent(s) : Ms. Rekha Borana, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Ms. Rekha Borana, learned AAG seeks further time to place

on record the latest status report.

List on 22.10.2021.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/17-

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