M/S. V.M. Enterprises vs Jodhpur Vidyut Vitran Nigam ...
2021 Latest Caselaw 15654 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13405/2021

M/s. V.m. Enterprises, Through Its Representative Shri Nimbaram Dhedu S/o Late Shri Ghewar Ram Ji Age 55 Years R/o Bhurcha Th. Bhopalgarh, Jodhpur At Present Defense Colony, Nandi, Jodhpur (Raj.).

----Petitioner Versus

1. Jodhpur Vidyut Vitran Nigam Limited, Through Its Chairman, Jodhpur.

2. The Managing Director, Jodhpur Vidyut Vitran Nigam Limited, Jodhpur.

3. The Executive / Assistant Engineer (O And M), Jodhpur Vidyut Vitran Nigam Limited, Jodhpur.

4. Vigilance Wing, Through Its Executive / Assistant Engineer, Jodhpur.

5. Vcr Review Committee, District Circle Discom, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Darshan Jain.

HON'BLE MR.JUSTICE VINIT KUMAR MATHUR

Judgment / Order 18/10/2021

Learned counsel for the petitioner submits that he does not

want to press the instant writ petition. However, prays that liberty

may be granted to approach the settlement committee of the

respondent department.

Accordingly, the writ petition is dismissed as not pressed with

liberty as aforesaid.

(VINIT KUMAR MATHUR),J

68-AnilSingh/-

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