Rafiq Khan vs State Of Rajasthan
2021 Latest Caselaw 15637 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5396/2021

Rafiq Khan S/o Manjoor Khan, Aged About 25 Years, R/o Hopardi, Tehsil Phalodi, District Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Branch Manager, Kotak Mahendra Bank Limited, Bhairuji Circle, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Sikander Khan For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/10/2021

Counsel for the petitioner does not want to press this misc.

petition.

Accordingly, this same is dismissed as withdrawn.

Stay application stands disposed.

(PANKAJ BHANDARI),J

nikhil-nirmala/19

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