Hagamilal vs State Of Rajasthan
2021 Latest Caselaw 15634 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13662/2021

Hagamilal S/o Shri Phoolchand Mahajan, Aged About 90 Years, By Caste Jain, R/o Village Mokhunda, Tehsil Raipur, District Bhilwara, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through The Tehsildar, Raipur (Rajasthan).

2. Dhanna S/o Lt. Sh. Uda, By Caste Gujjar, R/o Toongach, Tehsil Raipur, District Bhilwara, Rajasthan.

3. Mulla S/o Lt. Sh. Uda, By Caste Gujar, R/o Toongach, Tehsil Raipur, District Bhilwara, Rajasthan.

4. Smt. Sarju D/o Lat. Sh. Uda W/o Laaduh, By Caste Gujjar, R/o Talab Mailakheda, Tehsil Aameth, District Rajsamand, Rajasthan.

5. Ladu S/o Sh. Khema, By Caste Gujar, R/o Toongach, Tehsil Raipur, District Bhilwara, Rajasthan.

6. Gehru S/o Sh. Khema, By Caste Gujar, R/o Toongach, Tehsil Raipur, District Bhilwara, Rajasthan.

7. Baalu S/o Sh. Khema, By Caste Gujar, R/o Toongach, Tehsil Raipur, District Bhilwara, Rajasthan.

8. Smt. Daakhi W/o Sh. Khema, By Caste Gujar, R/o Toongach, Tehsil Raipur, District Bhilwara, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Aman Inani

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

Issue notice. Issue notice of stay application also, returnable

on 08.11.2021.

(2 of 2) [CW-13662/2021]

In the meantime, the parties are directed to maintain status

quo as it exists today.

(VIJAY BISHNOI),J

63-mohit/-

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