Gayatri Gram Vikas Sansthan vs State Of Rajasthan
2021 Latest Caselaw 15633 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14188/2021

Gayatri Gram Vikas Sansthan, House No. 401, Indra Colony, Near General Hospital, Nalwa, Dungarpur, Through Its President Bada Katara S/o Kachra Katara, Age- 75 Years, Resident Of Mukam Nalwa, Post- Gumaanpur Lodan Fala Nalwa, Gumanpura, District - Dungarpur.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Paramedical Council, Through Its Registrar, G-

1, Kisan Bhawan, Lal Kothi, Jaipur, Rajasthan.

3. Rajasthan Medicare Relief Society, General Hospital, Dungarpur, Through Its Member Secretary, Chief Medical Officer.

----Respondents

For Petitioner(s) : Mr. Shreyansh Mardia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Para Medical College for Diploma in Medical

Laboratory Technology Course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

(2 of 2) [CW-14188/2021]

within a period of three months from today strictly in accordance

with law, if the Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

285-mohit/-

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