Madhu Ram vs M.D., Jodhpur Vidyut Vitaran ...
2021 Latest Caselaw 15629 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13119/2021

Madhu Ram S/o Shri Amar Singh, Aged About 85 Years, 10 Kd, Tehsil Rawla, District Ri Ganganagar (Raj.).

----Petitioner Versus

1. M.d., Jodhpur Vidyut Vitaran Nigam Ltd., New Power House, Jodhpur.

2. Executive Engineer, Jodhpur Vidyut Vitaran Nitam Limited, Sri Ganganagar.

3. Assistant Engineer (Distribution), Jodhpur Vidyut Vitaran Nigam Limited, Rawla, Sri Ganganagar.

4. Assistant Accounts Officer-I (Iap-I), Jodhpur Discom, Hanumangarh.

----Respondents

For Petitioner(s) : Mr. Ratish Bhatnagar

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

Issue notice.

Issue notice of stay application also, returnable on

08.11.2021 and be given 'dasti' to learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J

49-mohit/-

Powered by TCPDF (www.tcpdf.org)