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Badam vs Jashoda
2021 Latest Caselaw 15621 Raj

Citation : 2021 Latest Caselaw 15621 Raj
Judgement Date : 6 October, 2021

Rajasthan High Court - Jodhpur
Badam vs Jashoda on 6 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1074/2021

1. Badam W/o Nand Lal Ji, Aged About 40 Years, Resident Of Kodu-Kota, Tehsil And District Bhilwara At Present At Kumharon Ka Mohallah, Subhash Nagar, Bhilwara.

2. Dinesh Prajapat S/o Shri Nand Lal Ji, Aged About 22 Years, Resident Of Kumharon Ka Mohallah, Subhash Nagar, Bhilwara.

----Petitioners Versus

1. Jashoda W/o Udai Lal Ji, By Caste Kumhar, Resident Of Kotadi, Tehsil Kotadi, District Bhilwara.

2. Smt. Leela W/o Ladu Lal Ji, By Caste Kumhar, Resident Of Sanganer, Tehsil And District Bhilwara.

----Respondents

For Petitioner(s) : Mr. Arvind Samdariya

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

Learned counsel for the petitioner has submitted that this

writ petition has rendered infructuous.

Accordingly, this writ petition is dismissed as having become

infructuous.

(VIJAY BISHNOI),J

231-mohit/-

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