Kuchaman B.Sc. Nursing College vs State Of Rajasthan
2021 Latest Caselaw 15614 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14222/2021

Kuchaman B.sc. Nursing College, Kuchaman City, District Nagaur, Through Its President Shri Pawan Karwa, Aged About 28 Years, R/o C/o Nathu Ram Karwa, Karwa Krishi Pharm, Deep Pura Kuchaman City District Nagaur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar Kumbha Marg, Pratapnagar, Jaipur.

4. Private Physiotherapy Nursing And Paramedical Institutions Society, Through Its Branch Office, Plot No. 273, Subhash Nagar, Pal Road, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Rajendra katariya Mr. Bhawani singh Ransi Mr. Gourav Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

The only prayer in the present petition is to inspect the

petitioner-Institute and pass appropriate orders for granting

permission to establish Nursing College for B.Sc. course.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institute after the requisite formalities are

completed by the petitioner, and pass appropriate order preferably

(2 of 2) [CW-14222/2021]

within a period of three months from today strictly in accordance

with law, if the Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

291-mohit/-

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