Dalveer Singh vs State Of Rajasthan
2021 Latest Caselaw 15595 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14061/2021

1. Dalveer Singh S/o Resham Singh, Aged About 54 Years, By Caste - Jat Sikh, Resident Of - 72 Rb, Tehsil Raisinghnagar, District Sriganganagar (Raj.).

2. Narendra Singh S/o Gajjan Singh, Aged About 56 Years, By Caste - Jat Sikh, Resident Of - 72 Rb, Tehsil Raisinghnagar, District Sriganganagar (Raj.).

----Petitioners Versus

1. State Of Rajasthan, Through The Chief Engineer, Irrigation, North, Hanumangarh.

2. Superintending Engineer, Water Resources Circle, Sri

-Ganganagar.

3. Executive Engineer, Water Resources Division Raisinghnagar, District Sri-Ganganagar.

4. Chairman, Rb Canal Distributory Committee, Tehsil -

Raisinghnagar, Dist.- Sriganganagar.

5. Chairman, Water Users Association, Sangrana, Tehsil -

Raisinghnagar, District - Sri-Ganganagar.

----Respondents

For Petitioner(s) : Mr. B.S. Sandhu

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order

06/10/2021

Issue notice. Issue notice of stay petition as well.

Meanwhile, the effect and operation of the order dated

25.09.2021 Annex-7 passed by the respondent No.4- Chairman,

RB Canal Distributory Committee, Tehsil - Raisinghnagar, Dist.-

Sriganganagar shall remain stayed.

(VIJAY BISHNOI),J

277-mohit/-

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